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[Cites 0, Cited by 0] [Section 23] [Entire Act]

UT Ladakh - Subsection

Section 23(xii) in Ladakh Autonomous Hill Development Councils Act, 1997

(xii)[ water supplies, irrigation and canals, drainage and embankment, water storage, flood control, protection of water bodies and use of water canals or water courses for purpose of agriculture;] [Substituted by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.]