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[Cites 0, Cited by 0] [Section 271(2)] [Section 271] [Entire Act]

State of Uttar Pradesh - Subsection

Section 271(2)(m) in Uttar Pradesh Municipal Corporation Act, 1959

(m)the supply of water outside the limit of the Corporation and the collection of water taxes and of charges relating to such supply and the prevention of evasion of the taxes.