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State of Odisha - Section

Section 74 in The Orissa Khadi and Village Industries Board Regulations, 1960

74. Duties of Assistants.

- The work in the office of the Board is distributed among the Assistants by the Head Assistant who should however report to the Secretary or Assistant Secretary for confirmation of the specific duties assigned to each Assistant. In addition to these duties every Assistant is bound to undertake when the necessity arises, any other work which may be given to him by the Head Assistant.