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Union of India - Section

Section 269 in The Navy (Pay And Allowances) Regulations, 1966

269. Outfit Allowance.

- An Honorary Commissioned Officers on the active list shall be granted and outfit allowance equal to the actual cost of the kit, with which he is required to provide himself, subject to a maximum of Rs. 1440 provided that vouchers are produced in support of the purchase and his commanding officer certifies that the kit is suitable and was purchased under his instructions.