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[Cites 0, Cited by 0] [Section 57B(2)] [Section 57B] [Entire Act]

State of Chattisgarh - Subsection

Section 57B(2)(iv) in The Chhattisgarh Co-Operative Societies Act, 1960

(iv)"Secondary Co-operative" means a co-operative registered under Chhattisgarh Swayatta Sahakarita Adhiniyam, 1999 (No. 2 of 2000) of which another cooperatives or society is a member;