Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Punjab-Haryana High Court

Punjab State And Others vs Karam Chand (Deceased) Through Lrs on 20 December, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                          CHANDIGARH

                                R.F.A. No.2764 of 2006 (O&M) and
                                Cross Obj. No.126-CI of 2011
                                (L.A.C. No.858 of 2000)


Punjab State and others                           ...Appellants

                               Versus

Karam Chand (deceased) through LRs.               ...Respondents
and others

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.

Present:     Mr. Ashok Aggarwal, Advocate General, Punjab with
             Mr. Alok Jain, Addl. Advocate General, Punjab.

             Mr. R.S. Manhas, Advocate for the respondents

            *****

RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.

(RAJESH BINDAL) 20.12.2011 JUDGE hemlata