Punjab-Haryana High Court
Punjab State And Others vs Karam Chand (Deceased) Through Lrs on 20 December, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
R.F.A. No.2764 of 2006 (O&M) and
Cross Obj. No.126-CI of 2011
(L.A.C. No.858 of 2000)
Punjab State and others ...Appellants
Versus
Karam Chand (deceased) through LRs. ...Respondents
and others
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL.
Present: Mr. Ashok Aggarwal, Advocate General, Punjab with
Mr. Alok Jain, Addl. Advocate General, Punjab.
Mr. R.S. Manhas, Advocate for the respondents
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RAJESH BINDAL , J For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 1772 of 2001, titled as Parshotam and others Vs. The State of Punjab and others.
(RAJESH BINDAL) 20.12.2011 JUDGE hemlata