Supreme Court - Daily Orders
The Deputy Registrar (Aavin), (Dairy) ... vs P. Jwalarani on 15 July, 2025
Author: Rajesh Bindal
Bench: Rajesh Bindal
ITEM NO.43 COURT NO.17 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 27404/2025
[Arising out of impugned common judgment and order dated 06-03-2024
in CRPPD No. 3037/2017 passed by the High Court of Judicature at
Madras]
THE DEPUTY REGISTRAR (AAVIN), (DAIRY)
N. RAMACHANDRAN & ANR. Petitioner(s)
VERSUS
P. JWALARANI Respondent(s)
(IA No. 158188/2025 - CONDONATION OF DELAY IN FILING
IA No. 158190/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
IA No. 158189/2025 - EXEMPTION FROM FILING O.T.) Date : 15-07-2025 This matter was called on for hearing today. CORAM :
HON'BLE MR. JUSTICE RAJESH BINDAL HON'BLE MR. JUSTICE MANMOHAN For Petitioner(s) :
Mr. Amit Anand Tiwari, Sr. Advocate, A.A.G. Ms. Purnima Krishna, AOR Mr. M.F.Philip, Adv.
Mr. Karamveer Singh Yadav, Adv. Mr. Togin M. Babichen, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R After hearing learned senior counsel for the petitioners, we do not find any case is made out for condoning delay of 345 days in filing the present Signature Not Verified Digitally signed by ANITA MALHOTRA Date: 2025.07.16 petition. Application for condonation of delay is 16:31:37 IST Reason: dismissed. Consequently, the Special Leave Petition is 1 also dismissed.
Pending applications also stand closed.
(ANITA MALHOTRA) (AKSHAY KUMAR BHORIA)
AR-CUM-PS COURT MASTER
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