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State of Punjab - Section

Section 54 in Punjab Contract Labour (Regulation and Abolition) Rules, 1973

54.

- There shall be at least one urinal for every fifty male workers or a part thereof, and there shall be at least one urinal for every fifty female workers or a part thereof.Provided that where the number of male or female workers, as the case may be, exceeds 500 it shall be sufficient if there is one urinal for every 50 males or females up to the first 500 and one for every 100 or part thereof thereafter.