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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(10) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(10)When officers or personages who are about to be, or have been received with an "alert" in accordance with sub-regulation (8) of this Regulation, pass one of Indian Naval Ship which is not under way, the "alert" shall be sounded on the bugle.