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[Section 11]
[Entire Act]
State of Bihar - Subsection
Section 11(2) in The Bihar Juvenile Justice (Care and Protection of Children) Rules, 2003
| Officer-in-Charge | - | Chairperson |
| Child Welfare Officer/Psychologist | - | Member-Secretary |
| Medical Officer | - | Member |
| Workshop Supervisor/Instructor in Vocation | - | Member |
| Teacher | - | Member |