Shri. Jimmy Mates Gonsalves vs State Of Maharashtra And Ors on 30 November, 2023

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Bombay High Court

Shri. Jimmy Mates Gonsalves vs State Of Maharashtra And Ors on 30 November, 2023

Bench: G.S. Patel

                                                                  Board Sr.No.:-919

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4420 OF 2011

 Municipalcorporation Of City Of Vasai Virar ....PETITIONER
             V/S
 The State Of Maharashtra                   ....RESPONDENT

WITH WRIT PETITION NO. 4417 OF 2011 Mahesh Sitaram Desai ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 13155 OF 2019 Jimmy Mates Gonsalves And Anr ....PETITIONER V/S State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 4751 OF 2015 Shri. Jimmy Mates Gonsalves ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4365 OF 2010 Page 1/6 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 02/12/2023 03:25:21 ::: Haresh Gopal Warane ....PETITIONER V/S State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 4419 OF 2011 Haresh Gopal Warane ....PETITIONER V/S State Of Maharashtra And Anr ....RESPONDENT WITH WRIT PETITION NO. 6201 OF 2011 Prabhat Kumar Narendra Singh ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH WRIT PETITION NO. 10824 OF 2011 Vilas Sukur Tare ....PETITIONER V/S The State Of Maharashtra And Ors ....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 2027 OF 2019 In Writ Petition 4420 OF 2011 Mr. Anthony F. Foss ....APPLICANT V/S Municipal Corporation Of City Of Vasai -virar....RESPONDENT And Anr Page 2/6 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 02/12/2023 03:25:21 ::: WITH WRIT PETITION NO. 5065 OF 2011 Ravindra Lpurushottam Patil ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH CIVIL APPLICATION IN WP NO. 2598 OF 2011 In Writ Petition 4420 OF 2011 Municipalcorporation Of City Of Vasai Virar ....APPLICANT V/S The State Of Maharashtra ....RESPONDENT WITH REVIEW PETN. IN WP NO. 56 OF 2016 In Writ Petition 4420 OF 2011 Mr. Anthony Foss ....PETITIONER V/S Municipal Corporation Of City Of Vasai Virar....RESPONDENT Through Its Commissioner WITH CIVIL APPLICATION IN WP NO. 2820 OF 2013 In Writ Petition 4420 OF 2011 Shri. Vinayak Nikam ....APPLICANT V/S Municipal Corporation Of City Of Vasai And ....RESPONDENT Anr.

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WITH INTERIM APPLICATION NO. 276 OF 2020 In Writ Petition 4420 OF 2011 Mr. Anthony Floriyen Foss ....PETITIONER V/S Municipal Corporation Of City Of Vasai-virar....RESPONDENT And Anr WITH CIVIL APPLICATION IN WP NO. 2027 OF 2019 In Writ Petition 4420 OF 2011 Mr. Anthony F. Foss ....APPLICANT V/S Municipal Corporation Of City Of Vasai -virar....RESPONDENT And Anr WITH CIVIL APPLICATION IN WP STAMP NO. 8410 OF 2019 In Writ Petition 4420 OF 2011 Shri. Vivek Raghunath Pandit And Ors ....APPLICANT V/S Municipal Corp. Of City Of Vasai Virar Thru ....RESPONDENT Commissioner WITH INTERIM APPLICATION STAMP NO. 5784 OF 2021 In Writ Petition 4420 OF 2011 Page 4/6 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 02/12/2023 03:25:21 ::: Rajiv Yashwant Patil ....PETITIONER V/S Municipalcorporation Of City Of Vasai Virar ....RESPONDENT And Ors WITH INTERIM APPLICATION STAMP NO. 2880 OF 2021 In Writ Petition 4420 OF 2011 Rajkumar Mahadeo Chorghe ....PETITIONER V/S Municipal Corporation Of City Of Vasai-virar....RESPONDENT WITH REVIEW PETN. IN WP STAMP NO. 6913 OF 2016 In Writ Petition 4420 OF 2011 M/s. Hotel Western Beach Through Proprietor ....PETITIONER Vijay Patil And Ors V/S Municipal Corporation Of City Of Vasai ....RESPONDENT Through Mayor Shri. Rajiv Patil And Anr Due to technical issue, CAW/1479/2011 and CAW/1404/2011, not shown in farad order program.

CORAM : HON'BLE SHRI JUSTICE G.S. PATEL & HON'BLE JUSTICE KAMAL KHATA, JJ DATE : 30th November, 2023 Page 5/6 ::: Uploaded on - 01/12/2023 ::: Downloaded on - 02/12/2023 03:25:21 ::: P.C. :

Due to paucity of time, stand over to 05/12/2023. Interim order, if any, to continue till then.

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