Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 264] [Entire Act] Union of India - Subsection Section 264(264) in The Railway Protection Force Rules, 1987 264.1The Central Government may run messes and canteens for the benefit of themembers of the Force where articles shall be sold at no profit basis.