Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Maharashtra - Subsection

Section 8(1) in The Indian Criminal law Amendment (Maharashtra Amendment) Act, 1975

(1)The Indian Criminal Law Amendment (Maharashtra Amendment) Ordinance, 1975, is hereby repealed.