Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in Bank Term Deposit Scheme, 2006 6. Procedure for investment in term deposit An assessee desiring to invest in term deposit, shall present at any branch of a scheduled bank, an application in the prescribed form.
