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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(9) in Uttarakhand Water Management and Regulatory Act, 2013

(9)If a person to be appointed as the Chairperson or a Member holds any office under the State or Central Government or any public sector corporation or any Government body or is gainfully employed or engaged in service by any other person Government authorities, public or private sector or otherwise, he shall submit his resignation or take voluntary retirement form that service before joining the Commission.