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State of Jharkhand - Section

Section 913 in Bihar Education Code, 1961

913. Head clerks and librarians and accountants.

- Head clerks, librarians and account are ordinarily required only to execute a security bond for good and honest conduct for a sum of Rs. 250, actual money deposit being required, The forms of bond to be used under this rule are given in Appendices O. P, and Q. of the Board's Miscellaneous Rules.Note. - Head Clerk-cum-Accountant appointed in the office of the District Superintendent of Education is required to execute a security bond for a sum of Rs. 500 only.(G. O. no. 1436, dated the 22nd March, 1955.)