Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 28(d) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(d)restraining the issuer or its promoters or directors from making further issues of securities;