Supreme Court - Daily Orders
U.O.I. Adn Ors. vs Reeta Devi on 21 July, 2014
H ITEM NO.22 COURT NO.12 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
10791/2014
(Arising out of impugned final judgment and order dated 07/11/2013
in WP No. 24278/2013 passed by the High Court of Punjab & Haryana
at Chandigarh)
U.O.I.& ORS. Petitioner(s)
VERSUS
REETA DEVI Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 21/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE MADAN B. LOKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Tushar Mehta, ASG
Ms. Indra Sawhney, Adv.
Mr. Farukkh Rasheed, Adv.
Ms. Sushma Suri, Adv.
Mr. B. V. Balaram Das, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with SLP (C)..... @ CC No. 8271/2014.
(R.NATARAJAN) (JASWINDER KAUR)
Court Master Court Master
Signature Not Verified
Digitally signed by
Meenakshi Kohli
Date: 2014.07.24
11:14:55 IST
Reason: