Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(3) in The Goa University Act, 1984

(3)The first Chancellor and the first Vice-Chancellor and the first members of the [Court] [Substituted by the Amendment Act 15 of 1988.], the Executive Council and the Academic Council and all persons who may hereafter become such officers or members, so long as they continue to hold such offices or membership, are hereby constituted a body corporate by the name of "Goa University".