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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(i) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(i)any other work relating to organisation and improvement of the school as may be assigned to him by the Department or the Director from time to time.