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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Punjab - Subsection

Section 80(f) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(f)charges and expenses incurred outside the Panchayat Samiti area when such application of funds is in the opinion of the Samiti for the benefit of that area;