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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(D) in Prevention of Destruction and Damage to Property Ordinance, 2015

(D)Words and expressions used in this Ordinance but not defined in the Ordinance and defined in the Code or the Indian Penal Code (45 of 1860) Shall have the meaning assigned to them respectively in the code or as the case may be in the Indian Penal Code.