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Madhya Pradesh High Court

Jonathan Allen vs Zoom Developers Pvt.Ltd. on 16 November, 2022

Author: Subodh Abhyankar

Bench: Subodh Abhyankar

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 4 of 2010 (JONATHAN ALLEN Vs ZOOM DEVELOPERS PVT.LTD.) Dated : 16-11-2022 Parties through their counsel.

List the matter along with COMP No.9 of 2011.

(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 16-11-2022 17:20:00