Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 9 in The U.P. Cotton Ginning and Pressing Factories Rules, 1964 9. Proportion of seed which may be contained in the cotton. - The proportion of seed which may be contained in the cotton shall not exceed 1 per cent.
