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Maharashtra State Board Of Secondary ... vs Sanjay Krishanrao Shrungare . (L.P.A ... on 8 February, 2023

     ITEM NO.3                       REGISTRAR COURT. 1            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                                   BEFORE THE REGISTRAR SH. ATUL M. KURHEKAR

     Petition(s) for Special Leave to Appeal (C)                   No(s).   12905-
     12915/2008

     MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY
     EDUCATIONPetitioner(s)

                                                    VERSUS

     SANJAY KRISHANRAO SHRUNGARE . (L.P.A NO. 71/1998) &
     ORS.Respondent(s)

     (Alternative arrangement notice in r/o petitioners )

     Date : 08-02-2023 These petitions were called on for hearing today.

     For Petitioner(s)
                                       Ms Kiran Gandhi, Adv.
                                       Mr Gaurav Singh, Adv.
                                       Mr. Soumik Ghosal, AOR

     For Respondent(s)
                                        Ms. Anuradha Mutatkar, AOR

                                       Mr. Satyajit A. Desai, Adv.
                                       Mr. Abhinav K. Mutyalwar, Adv.
                                       Mr. Vijay Raj Singh Chauhan, Adv.
                                       Ms. Anagha S. Desai, AOR


                                       Ms. Sharmila Upadhyay, AOR
                                       Mr. Sarvjit Pratap Singh, Adv.

                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

Petitioners are duly represented now. Respondent nos. 2 and 5 to 9 have filed vakalatnama after obtaining NOC from the erstwhile counsel.

Process in terms of order dt.7.7.2008.

ATUL M. KURHEKAR Registrar