Section 17 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")
17. Power to relax.
- The Commission may by general or special order, for reasons to be recorded in writing, and after giving an opportunity of hearing to the Parties likely to be affected, relax any of the provisions of these Regulations on its own motion or on an application made before it by an interested person.
