Supreme Court - Daily Orders
Employees State Insurance Corporation ... vs Itd Cementation India Ltd. And Anr. Etc on 3 February, 2025
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
1
ITEM NO.1739 COURT NO.17 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 576-598/2019
EMPLOYEES STATE INSURANCE CORPORATION AND ANR. ETC.Petitioner(s)
VERSUS
ITD CEMENTATION INDIA LTD. AND ANR. ETC. Respondent(s)
Date : 03-02-2025 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
[IN CHAMBERS]
For Petitioner(s) Mr. Vaibhav Manu Srivastava, AOR
Mr. Mahesh Srivastava, Adv.
For Respondent(s) Mr. Arjun D. Singh, Adv.
M/s AG Veritus Law, AOR
Mr. Rajiv Shukla, Adv.
Ms. Shivani Kapoor, Adv.
Mr. Prakash Ranjan Nayak, AOR
Mr. Jose Abraham, AOR
Mr. Ashok Mathur, AOR
Mr. Ajay Vikram Singh, AOR
Mrs. Priyanka Singh, Adv.
Mr. M Aamir Faiyaz, Adv.
Mr. Vikas Upadhyay, AOR
Mr. Shashank Manish, AOR
Ms. Nidhi Sahay, Adv.
Ms. Sansriti Pathak, A.A.G.
Mr. Milind Kumar, AOR
Mr. Aman Prasad, Adv.
Ms. Ankita Sharma, Adv.
Signature Not Verified
Mr. Sandeep Singh Dingra, Adv.
Digitally signed by
KANCHAN CHOUHAN
Date: 2025.02.04
17:53:12 IST
Mr. Akhileshwar Jha, Adv.
Reason:
Ms. Charan Jeet Sidhu, Adv.
Ms. Veenita Kumar, Adv.
Mr. Ashwani Kumar, AOR
2
Mr. Puneet Taneja, AOR
Mr. Puneet Taneja, Sr. Adv.
Ms. Laxmi Kumar Aor, Adv.
Mr. Manmohan Singh Narula, Adv.
Mr. Amit Yadav, Adv.
Mr. Anil Kumar, Adv.
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Mr. Gaichangpou Gangmei, AOR
UPON hearing the counsel the Court made the following
O R D E R
T.P.(C) No. 588 of 2019
Service is complete as per order passed by this Court on 09.09.2024. No further steps in respect of service is required in this Transfer Petition.
T.P.(C) No. 581 of 2019 Mr. Arjun Singh, learned counsel has appeared on behalf of respondent no. 1. He prays for and is granted two weeks time to file the vakalatnama.
None has appeared on behalf of respondent no. 3 (DMRC). Registry to process the matter for listing before the Court.
(KANCHAN CHOUHAN) (MAMTA RANI) SENIOR PERSONAL ASSISTANT COURT MASTER (NSH)