Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(7) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000 (7)The University shall furnish such information relating to the administration of the University as the Chancellor may require.
