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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 16(5) in Arunachal Pradesh Panchayat Raj Act, 1997

(5)The term of office of every Chairperson shall, save as otherwise provided in this Act cease on the expiry of his term of office as a member of the Gram Panchayat.