Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(5) in The Industries (Development And Regulation) Act, 1951

(5)Printing, including litho printing industry.]Explanation 1.-The articles specified under each of the headings Nos. 3, 4, 5, 6, 7, 8, 10, 11 and 13 shall include their component parts and accessories.Explanation 2.-The articles specified under each of the headings Nos. 18, 19, 21 and 22 shall include the intermediates required for their manufacture.THE SECOND SCHEDULE[See section 6(4)]Functions which may be assigned to Development Councils :-