Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of Assam - Subsection Section 83(a) in The Assam Excise Rules, 2016 (a)Spirit shall be blended into foreign liquor only by mechanical means taking care to see that no impurities are added to it.
