Madhya Pradesh High Court
Santosh Kumar Bhalvi vs The State Of Madhya Pradesh on 14 July, 2022
Author: Vishal Mishra
Bench: Vishal Mishra
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
WP No. 18313 of 2015
(SANTOSH KUMAR BHALVI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS)
Dated : 14-07-2022
Shri A.K. Rai, Advocate for petitioner.
Shri Rohit Jain, Government Advocate for respondents/State.
As prayed by the learned counsel for the petitioner, list the matter after six weeks.
Interim relief, in any, to continue till next date of hearing.
(VISHAL MISHRA) JUDGE taj Signature Not Verified Signed by: TAJAMMUL HUSSAIN KHAN Signing time: 7/18/2022 10:27:07 AM