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Union of India - Section

Section 7 in The Cost Accounting Records (Chemical Industry) Rules, 2004

(7)The cost of consumable stores, small tools and machinery spares shall be charged to the relevant cost center or department or product process on the basis of actual issues. In the case of consumable stores and small tools, the cost of which are insignificant, the company may, if it so desires, maintain such records for the group of such consumable stores and tools.