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State of Maharashtra - Section

Section 12 in The Maharashtra District Planning Committee (Election) Rules, 1999

12. General duty of Presiding Officer and Polling Officer.

(1)It shall be the general duty of the Presiding Officer at a polling station to keep order thereat and to see that the poll is fairly taken.
(2)It shall be the duty of the Polling Officer at each polling station to assist the Presiding Officer at such polling station in the performance of his functions.