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Union of India - Section

Section 1 in The Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011

1. Short title, extent and commencement.

(1)These regulations maybe called the Warehousing Development and Regulatory Authority (Negotiable Warehouse Receipts) Regulations, 2011,
(2)They shall come into force on the date of their publication in the official Gazette.