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Union of India - Section

Section 7 in Indian Medicine Central Council (Post-Graduate Unani Medical Education) Regulations, 2016

7. Post-graduate Institute where under-graduate course is not in existence.

- The post-graduate institute where undergraduate course is not in existence shall fulfil following requirements namely:-
(1)The institute shall have fully developed Departments with infrastructure as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Unani Colleges and attached Hospitals) Regulations, 2016 as amended from time to time, in which post-graduate course is being conducted.
(2)The institute shall have all the equipment and research facilities required for training in the related speciality and subject as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for undergraduate Unani Colleges and attached Hospitals) Regulations, 2016 as amended from time to time.
(3)The institute shall have Central Research Laboratory and Animal House for starting post-graduate Course, Animal House shall be either owned or in collaboration.
(4)The existing post-graduate Institutions shall fulfil the requirement as specified in sub-regulation (3) above before 31st December, 2016.
(5)The Additional Ancillary staff like Biochemist, Pharmacologist, Bio Statistician, Microbiologist to be appointed and the Qualification shall be Post Graduate degree in the subject concerned or equivalent qualification from a recognized University.
(6)The department, in which post-graduate course is being conducted shall have minimum three faculties; one Professor, one Reader/Associate Professor and one Lecturer/Assistant Professor; or one Professor or Reader/Associate Professor and two Lecturers/Assistant Professors in each concerned subject or specialty.
(7)Consultants or part time teachers in concerned speciality as specified in as specified in the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Unani Colleges and attached Hospitals) Regulations, 2016 as amended from time to time shall be engaged for teaching on part time basis.
(8)The post-graduate department or speciality shall have minimum one Professor in concerned subject or specialty from the academic session 2017-18.
(9)In each of the department of Tashreehul badan, Munafeul Aza, Ilmul Advia, Saidla, Mahiyatul Amraz and Jarahat, the following non-teaching staff shall be required:
(i) Laboratory technician - 1 (one)
(ii) Laboratory assistant - 1 (one)
(iii) Attendant or Peon or Multipurpose worker - 1 (one).
(10)In each of department other than these departments specified in sub-regulation (9) above, following non-teaching staff shall be required:
(i) Office Assistant or Data entry operator - 1 (one)
(ii) Attendant or Peon or Multipurpose worker - 1 (one).
(11)Minimum seventy-five beds in In-Patient Department of the hospital and minimum annual average bed-occupancy in In-Patient Department of the hospital during last one calendar year (365 days and 366 days in case of a leap year) shall be more than fifty per cent.
(12)Minimum daily average attendance of patients in Out-Patient Department of the hospital during last one calendar year (300 days) shall be minimum one hundred and twenty patients per day.
(13)Nineteen post-graduate seats in clinical subjects shall be admissible within the bed strength as specified in sub-regulation (11) and for more than nineteen post-graduate seats in clinical subjects, additional beds in the student: bed ratio of 1:4 shall be provided over the bed strength as specified in sub-regulation (11).
(14)The institute conducting post-graduate course in clinical speciality shall have related Out-Patient Departments and In-patient departments and laboratory in the hospital as per the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Unani Colleges and attached Hospitals) Regulations, 2016 as amended from time to time and the total attendance of patients in those Out-Patient Departments and In-Patient Departments shall be taken in to account for the purpose of determining minimum daily average attendance of patients as mentioned in sub-regulation (11) and (12).
(15)The institute conducting post-graduate course in non-clinical speciality shall have any of Out-Patient Departments and In-Patient Departments and related laboratory in the hospital as per the Indian Medicine Central Council (Requirements of Minimum Standard for under-graduate Unani Colleges and attached Hospitals) Regulations, 2016 as amended from time to time and the total attendance of patients in those Out-Patient Departments and In-patient Departments shall be taken in to account for the purpose of determining minimum daily average attendance of patients as mentioned in sub-regulations (11) and (12).
(16)In clinical departments, the beds for clinical post-graduate seats, one Clinical Registrar or Senior Resident or Resident Doctor shall be provided for every twenty beds.Note. - The vacant post may be filled up on contractual basis with the retired Professors or Readers or Associate Professors or Lecturers or Assistant Professors below the age of sixty-five years in any department, till the regular appointment is made.