Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] Union of India - Subsection Section 3(d) in University Grants Commission Regulations On Curbing The Menace Of Ragging In Higher Educational Institutions, 2009. (d)any act by a senior student that prevents, disrupts or disturbs the regular academic activity of any other student or a fresher;
