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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

State of Rajasthan - Subsection

Section 44(3)(b) in Rajasthan State Highways Act, 2014

(b)four full-time members of whom one each shall be the member-in-charge of
(i)finance,
(ii)safety and technology,
(iii)works contracts and operations; and
(iv)concessions and public private partnerships; and