Calcutta High Court
Gold Art Jewellers Private Ltd.& Ors vs Easy Fit Jewellery Private Ltd on 10 March, 2010
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
CA No. 166 of 2010
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
In the matter of :-
GOLD ART JEWELLERS PRIVATE LTD.& ORS.
And
EASY FIT JEWELLERY PRIVATE LTD.
Appearance
Mr. Reetabrata Mitra, Advocate
Ms. Poonam Keswari, Advocate
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 10th March, 2010.
The Court : The delay in filing the schedule of assets by the applicants is condoned subject to payment of costs assessed at 500 GM to the Official Liquidator's Establishment Charges Account. The schedule of assets may now be filed by March 24, 2010.
C.A. No. 166 of 2010 is disposed of.
Urgent certified photocopies of this order, if applied for, be supplied to the parties subject to compliance with all requisite formalities.
(SANJIB BANERJEE, J.) sg.