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State of Uttar Pradesh - Section

Section 227 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

227.

The [amin] [Substituted by Notification No. 7996/I-A-1282-1952, dated 08.10.1952.] shall maintain a register of daily collection in Z.A. Form 65 in which the entries shall be made as and when the amount the collected.