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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(6) in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

(6)One third of the members of the Board shall form quorum at a meeting of the Board:Provided that if a meeting of the Board is adjourned for want of quorum, no quorum shall be necessary at the next meeting called for transacting the same business.