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Jammu & Kashmir High Court - Srinagar Bench

Aajaz Ahmad Ahanger And Others vs Union Territory Of Jk And Others on 10 November, 2021

Bench: Ali Mohammad Magrey, Sanjay Dhar

                                                                                 S. No. 48
                                                                                 Before Notice (S)
                               HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                                                AT SRINAGAR
                                            WP (C) no. 2251/2021
                                            CM no. 7263/2021 c/w
                                            Caveat no. 1682/2021
                                            Caveat no. 1700/2021

      Aajaz Ahmad Ahanger and others
                                                                            .... Petitioner(s)
                                           Through:     Mr G. A. Lone, Advocate
                                                        Mr Shafaqat Nazir, Advocate
                                                        Mr Shabir Bhat, Advocate
                                                        V/s
      Union Territory of JK and others
                                                                            ... Respondent(s)
                                           Through:     Mr Shah Aamir, AAG
                                                        Mr Sajjad Ashraf, GA
                                                        Mr Bhat Fayaz, Advocate
                                                        Mr Umar Khalid, Advocate
      CORAM:
                       Hon'ble Mr Justice Ali Mohammad Magrey, Judge
                            Hon'ble Mr Justice Sanjay Dhar, Judge
                                                    ORDER

10.11.2021 Heard learned counsel for the caveators. Caveat nos. 1682/2021 and 1700/2021 are discharged.

Heard learned counsel for the parties. Orders reserved.

                                   (Sanjay Dhar)                (Ali Mohammad Magrey)
                                        Judge                             Judge
      Srinagar
      10.11.2021
      Amjad Lone, Secretary




AMJAD AHMAD LONE
2021.11.11 12:25
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