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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(1)(b) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(b)before energization of the sub-stations, full communication facilities should be available and power supply authorities should be ready to give power supply;