Section 47(4)(m) in National Housing Bank (Officers') Service Regulations, 1997

[Cites 0, Cited by 0] [Section 47(4)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(4)(m) in National Housing Bank (Officers') Service Regulations, 1997

(m)Where the Board of Directors decide that the order passed by the Competent Authority is not justified, the concerned Officer shall be reinstated as though the Competent Authority has not passed the order.

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Union of India - Subsection

Section 47(4)(m) in National Housing Bank (Officers') Service Regulations, 1997