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[Cites 0, Cited by 0] [Section 169(4)] [Section 169] [Entire Act]

State of Uttarakhand - Subsection

Section 169(4)(iii) in The Uttarakhand Motor Vehicles (Fourth Amendment) Rules, 2016

(iii)The agency shall charge maximum fee of Rupees Seventy from the vehicle owner for issue of "pollution under control certificate".