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State of Madhya Pradesh - Section

Section 55A in The M.P. Factories Rules, 1962

55A. [ Number of Sweepers. [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]

- In every factory, employing number of worker in any shift as shown in column No. 2 of the Schedule appended hereto, there shall be employed at least a number of full time/part time sweepers as shown in column No. (3) of said schedule in the respective shift to clean the latrines, urinals and wash places provided in the factory for the use of workers employed in that shift, in order to maintain the same in clean and sanitary condition at all times.