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[Cites 0, Cited by 0] [Section 173] [Entire Act]

State of Tamilnadu - Subsection

Section 173(3) in The Madurai City Municipal Corporation Act, 1971

(3)If the council fails to show cause within the said period to the satisfaction of the Government, the Government may direct it to make such contribution as they shall name and it shall be paid accordingly.Loans