Section 41(2)(c) in The M.P. Co-Operative Societies Rules, 1962

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(2)(c) in The M.P. Co-Operative Societies Rules, 1962

(c)[ The date on which, the place at which and hours between which security of nomination papers shall be made and the date and place of polling, if necessary.] [Substituted by Notification No. F-5-4-88-XV-1, dated 25-6-1988.]

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State of Madhya Pradesh - Subsection

Section 41(2)(c) in The M.P. Co-Operative Societies Rules, 1962