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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Maharashtra - Subsection

Section 44(6) in Maharashtra Apartment Ownership Rules, 1972

(6)No owner, resident or lessee shall install wiring for electrical or telephone installation, television antennae, machines or air-conditioning units, etc., on the exterior of the............ Condominium or that protrude through the walls or the roof of that Condominium except as authorised by the Association.