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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh (Andhra Area) Inams (Abolition And Conversion Into Ryotwari) Act, 1956

1. Short title, extent, application and commencement:.

(1)This Act may be called the Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956.
(2)It extends to the whole of the State of Andhra, but applies only to inam lands described in clause (c) of Section 2.
(3)It shall come into force at once.